Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98(3)] [Section 98] [Entire Act] State of West Bengal - Subsection Section 98(3)(h) in West Bengal Value Added Tax Act, 2003 (h)to any officer of the State Government to enable such officer to perform his executive functions relating to the affairs of the State,