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State of Goa - Section

Section 63 in The Goa, Daman and Diu Chit Funds Act, 1973

63. Power of court to grant relief in certain cases.

- Nothing contained in the foregoing provisions of this Act shall affect the powers vested in a court for granting relief against any of the provisions contained in the chit agreement, if the same be unconscionable or opposed to the provisions of any law.