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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(c) in Tamil Nadu Cotton Control Act, 1952

(c)"Director" means the [Director of Agriculture, Tamil Nadu] [This expression was substituted for the expression 'Director of Agriculture, Madras' by the Tamil Nadu Adaptation of Laws Order, 1970.] and includes any person who is authorized by the Government to exercise or perform any of the powers or duties of the Director under this Act;