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State of Tamilnadu - Section

Section 11 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

11. Special allowances.

- A non-official President of the Board shall be paid a monthly special allowance of Rs. 1,500 (Rupees one thousand and five hundred only) and the Chairman of the market committee shall be paid a monthly special allowance of Rs. 750 (Rupees seven hundred and fifty only).