Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(3) in The Gujarat District Planning Committees Act, 2008 (3)The Secretary of the Committee shall maintain records and the proceedings of the meetings of the Committee and shall take such action as the Committee may decide.
