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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Punjab - Subsection

Section 58(8) in Punjab Waqf Rules, 2018

(8)The language of the Tribunal shall be English:Provided that the parties to the proceedings before the Tribunal may, file documents/proceedings drawn up in Urdu, Hindi or Punjabi, if they so desire:Provided further that every such document or proceeding in Urdu, Hindi or Punjabi shall be accompanied by its true translation in English.