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[Cites 0, Cited by 0] [Section 394A] [Entire Act]

Union of India - Subsection

Section 394A(2) in Constitution of India, 1950

(2)The translation of this Constitution and of every amendment thereof published under clause (1) shall be construed to have the same meaning as the original thereof and if any difficulty arises in so construing any part of such translation, the President shall cause the same to be revised suitably.