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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Milk and Milk Product Order, 1992

(1)As soon as may be after the commencement of this Order, but not later than [two hundred and seventy days] [Substituted by S.O. 111 (E), dated 17th February, 1993, for 'two hundred and twenty days'.] from such commencement, the Central Government shall, by notification in the Official Gazette, constitute a Board to be called the Milk and Milk Product Advisory Board which shall consist of the following namely,-
(I) Official Members.-  
(a) Secretary to the Government of India, Departmentof Animal Husbandry and Dairying, Ministry of Agriculture(exofficio). Chairman
(b) [** *] [Omitted by S.O. 111 (E), dated 17th February, 1993.]  
(c) Joint Secretary to the Government of India,Department of Industrial Development, Ministry of Industry(exofficio). Member
(d) Joint Secretary to the Government of India,Ministry of Food Processing Industries(ex officio). Member
(e) Additional Director General of Health Services,Government of India, Department of Health, Ministry of Health andFamily Welfare(ex officio). Member
(f) Director, National Dairy Research Institute,Indian Council of Agricultural Research, Karnal(ex officio). Member
(g) Managing Director, National Dairy DevelopmentBoard, Anand(ex officio). Member
(h) Managing Director, National Cooperative DairyFederation of India, Anand(ex officio). Member
(i) [ [[Inserted by S.O. 639 (E), dated 27th August,1993.]] one representative each from four States, notbelow the rank of Secretary in charge of Dairy Development inthat State by rotation: [[Inserted by S.O. 639 (E), dated 27th August,1993.]]  
  Provided that while constituting the Board dueregard shall given, as far as possible to give representation tothe four geographical regions of the country viz. North, East,South and West(ex-officio) [[Inserted by S.O. 639 (E), dated 27th August,1993.]] [Member] [[Inserted by S.O. 639 (E), dated 27th August,1993.]]
(II) Non-Official Members:  
(a) Two representatives from the cooperativedairying sector. Member  
(b) Two representatives from the private sector fromamongst those engaged in the business of milk or milk product. Member
(c) [One representative from Consumer Organisation. [[Inserted by S.O. 639 (E), dated 27th August,1993.]] Member] [[Inserted by S.O. 639 (E), dated 27th August,1993.]]
(III) [Secretary of the Board. [[Substituted by S.O. 111 (E), dated 17th February,1993.]]   Joint Secretary (Dairy Development), Departmentof Animal Husbandry and Dairying, Ministry of Agriculture(ex-officio) [[Substituted by S.O. 111 (E), dated 17th February,1993.]] Member-Secretary.] [[Substituted by S.O. 111 (E), dated 17th February,1993.]]