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Madhya Pradesh High Court

Sonu Sharma vs The State Of Madhya Pradesh on 9 March, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 THE HIGH COURT OF MADHYA PRADESH CRA No.2190/2022 (SONU SHARMA VS. STATE OF M.P.) Gwalior, Dated : 09/03/2022 Shri V.K.Sharma, learned counsel for the appellant. Shri Naval Gupta, learned counsel for the State. Heard on the question of admission. Record of the Court below has been received in CRA No.1726/2022.

The appeal being arguable is Admitted for final hearing.




                                                                    (G.S. Ahluwalia)
Pj'S/-                                                                    Judge
   Digitally signed
   by PRINCEE
   BARAIYA
   Date: 2022.03.09
   17:14:37 -08'00'