Madhya Pradesh High Court
Sonu Sharma vs The State Of Madhya Pradesh on 9 March, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH CRA No.2190/2022 (SONU SHARMA VS. STATE OF M.P.) Gwalior, Dated : 09/03/2022 Shri V.K.Sharma, learned counsel for the appellant. Shri Naval Gupta, learned counsel for the State. Heard on the question of admission. Record of the Court below has been received in CRA No.1726/2022.
The appeal being arguable is Admitted for final hearing.
(G.S. Ahluwalia)
Pj'S/- Judge
Digitally signed
by PRINCEE
BARAIYA
Date: 2022.03.09
17:14:37 -08'00'