Supreme Court - Daily Orders
Arvind Bhandari vs Army Public School, Nasirabad, Ajmer on 8 September, 2025
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.25 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………………………. Diary No. 37199/2025
[Arising out of impugned final judgment and order dated 14-02-2025
in SBCWP No. 17565/2022 passed by the High Court of Judicature for
Rajasthan at Jaipur]
ARVIND BHANDARI PETITIONER(S)
VERSUS
ARMY PUBLIC SCHOOL, NASIRABAD, AJMER RESPONDENT(S)
(IA No. 198708/2025 - CONDONATION OF DELAY IN FILING)
Date : 08-09-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Petitioner(s) Mr. Vishesh Vijay Kalra, AOR
Ms. Simran Shadija, Adv.
Ms. Sonia Sharma, Adv.
For Respondent(s) Mr. Shadan Farasat, Sr. Adv.
Mr. Samyak Gangwal, Adv.
Mr. Rohin Bhansali, Adv.
Mr. Kaustubh Chaturvedi, Adv.
Mr. Rajesh Kumar, Adv.
Mr. Gaurav Goel, AOR
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP(C) No. 6556 of 2025.
(SNEHA DAS) (NIDHI MATHUR)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2025.09.08
17:35:14 IST
Reason: