Avtar Singh Gill vs . State Of Hp & Ors on 28 October, 2022

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Himachal Pradesh High Court

Avtar Singh Gill vs . State Of Hp & Ors on 28 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Avtar Singh Gill Vs. State of HP & ors .

CWP No. 712 of 2022 28.10.2022 Present: None for the petitioner.

Mr. Ashwani Sharma, Addl. A.G. with Mr. Vikrant Chandel, Dy. A.G. for the respondentsState.

As prayed for, list on 1.11.2022 before appropriate Bench. Rejoinder be filed in the meanwhile.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 28, 2022 (kalpana) ::: Downloaded on - 29/10/2022 20:33:24 :::CIS