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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

(2)A person, who intends to establish or maintain, after the commencement of this Act, a clinical establishment shall make an application to the supervising authority for the grant of a certificate of registration.