Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 80 in The U.P. Co-operative Societies Employees Service Regulations, 1975 80. No employee of a co-operative society shall bid in any auction of the property or produce belonging to the society either directly or indirectly.
