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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Punjab - Subsection

Section 70(2)(a) in Punjab Municipal Act, 1911

(a)provide that all or any persons may be allowed to compound for taxes imposed under sub-clauses (c), (d) and (e) of clause (1) and under clauses (2) and (3)] of section 61;