Section 10(2)(f) in The Coir Industry Act, 1953

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Union of India - Subsection

Section 10(2)(f) in The Coir Industry Act, 1953

(f)improving the marketing of coconut husk, coir fibre, coir yarn and coir products in India and elsewhere and preventing unfair competition;

(ff)[ setting up or assisting in the setting up of factories for the production of coir products with the aid of power;]