Section 2 in Jammu and Kashmir Cattle Trespass Act, 1977
2. Definitions .
-(i)"Animals" includes(a)all forms of animal life from the protozoan to the most evolved species;(b)amphibians, birds, mammals and reptiles, and their young ones;(c)in the case of amphibians, birds and reptiles, their eggs;(ii)"Cattle" includes buffaloes, bulls, bullocks, camels, cows, domestic elephants donkeys, dogs, goats, horses, mules, pigs and also includes their young ones;(iii)"Officer of Police" includes village watch man and also local area with respect to which a notification is for the time being in force, also any employee of the local authority refereed to in that section.
