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Union of India - Section

Section 10 in The Aluminium (Control) Order, 1970

10. Compliance of orders.

- Every [producer or manufacturer or dealer or importing agent] [Substituted by S.O. 565(E), dated 4th October, 1979 (w.e.f. 4th October, 1979).] or any other person, to whom any order or direction is issued under any powers conferred by or under this order shall comply with such order or direction.