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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(iii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(iii)For attending piping, breach amount shall be spent not exceeding Rs. 30 per ha of culturable Command Area per year and execution of all such work shall require approval of the managing committee.