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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(s) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(s)CARA Guidelines : means the Guidelines issued by the Central Adoption Resource Agency from time to time to regulate matters relating to adoption of Indian children.