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State of Uttar Pradesh - Section

Section 13 in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

13. Application of the provisions of Sections 214 to 217 and 220 of U.P. Act IV of 1901.

- The provisions of Sections 214, 215, 216, 217 and 220 of the U. P. Land Revenue Act, 1901, shall mutatis mutandis apply to an appeal under this chapter as they apply to an appeal under the said Act.