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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 4 in The Limited Liability Partnership Act, 2008

4. Non-applicability of the Indian Partnership Act, 1932.-

Save as otherwise provided, the provisions of the Indian Partnership Act, 1932 (9 of 1932) shall not apply to a limited liability partnership.This section provides that the provisions of the Indian Partnership Act, 1932 shall not apply to an LLP.