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[Cites 0, Cited by 0] [Section 444] [Entire Act]

State of Uttar Pradesh - Subsection

Section 444(6) in The U.P. Co-operative Societies Rules, 1968

(6)The Election Officer shall display the list of elected candidates on the notice board of the society and also at such public place as he may deem fit:Provided that such display in case of branches of U.P. Land Development Bank Ltd., Lucknow or societies, of which the area of operation extends to more than one district shall be made at the branch office or sub-office of such society.