Section 61(1)(a) in The Indian Post Office Rules, 1933

[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(1)(a) in The Indian Post Office Rules, 1933

(a)Where it contains words to the effect that it has been or is intended to be insured for any specific sum or that it may contain valuable contents, unless it is also to be insured, or

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Union of India - Subsection

Section 61(1)(a) in The Indian Post Office Rules, 1933