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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of West Bengal - Subsection

Section 84(1)(a) in The Calcutta Improvement Act, 1911

(a)in the case of raw jute (including jute cuttings and rejections), [twelve naye paise per bale of one hundred and eighty kilograms] [Substituted by W. B. Act 20 of 1961.], and