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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 125(2)(xxxv) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(xxxv)manner and terms and conditions of contribution by licensee of private market yard, market sub-yard, electronic trading platform and direct marketing to Marketing Development Fund and expenditure thereof.