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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Uttarakhand - Subsection

Section 63(1) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(1)Save wherein the opinion of the Board circumstances of extreme urgency have arisen, no sum exceeding such amount, as the Board may from time to time, fix in that behalf on account of recurring or non-recurring expenditure, shall be spent in any Financial Year unless sum has been sanctioned by the Board.