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Tripura High Court

Basudeb Debnath & Ors vs The Union Of India & Ors on 14 December, 2018

Author: S. Talapatra

Bench: S. Talapatra

                        HIGH COURT OF TRIPURA
                              AGARTALA

                            W.P.(C) No.1162 of 2018

Basudeb Debnath & Ors.
                                                            -----Petitioner (s)
                                    Versus
The Union of India & Ors.
                                                            ----Respondent(s)

For Petitioner (s) : Mr. P. Maishan, Adv. For Respondent(s) : Mr. H. Deb, Asst. S.G. HON'BLE MR. JUSTICE S. TALAPATRA Order 14.12.2018 List this matter before the appropriate Bench.

JUDGE Sujay