Tripura High Court
Basudeb Debnath & Ors vs The Union Of India & Ors on 14 December, 2018
Author: S. Talapatra
Bench: S. Talapatra
HIGH COURT OF TRIPURA
AGARTALA
W.P.(C) No.1162 of 2018
Basudeb Debnath & Ors.
-----Petitioner (s)
Versus
The Union of India & Ors.
----Respondent(s)
For Petitioner (s) : Mr. P. Maishan, Adv. For Respondent(s) : Mr. H. Deb, Asst. S.G. HON'BLE MR. JUSTICE S. TALAPATRA Order 14.12.2018 List this matter before the appropriate Bench.
JUDGE Sujay