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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(6) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(6)The Secretary shall see that communications addressed to the Committee by the Chairman or Secretary of the Board are dealt with prompty and efficiently and all correspondence between the[Chief Administrator] [Substituted for the word 'Chairman' by Haryana Notification dated 2.12.1980.] or Secretary of the Board and the Committee is laid before the[Chief Administrator] [Substituted for the word 'Chairman' by Haryana Notification dated 2.12.1980.] of the Committee for information or action as the circumstances may require.