Patna High Court - Orders
The State Of Bihar & Ors vs Dharti Dredging And Infrastructure ... on 28 June, 2017
Bench: Chief Justice, Anil Kumar Upadhyay
Patna High Court LPA No.367 of 2016 (7) dt.28-06-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.367 of 2016
In
Civil Writ Jurisdiction Case No. 14949 of 2015
======================================================
The State of Bihar & Ors.
.... .... Appellant/s
Versus
Dharti Dredging and Infrastructure Ltd.
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. Vikash Kumar
For the Respondent/s :
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ANIL KUMAR
UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
7 28-06-2017As prayed for, list after one week.
(Rajendra Menon, CJ) Mahesh/- (Anil Kumar Upadhyay, J) U