Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 8(1)] [Section 8] [Entire Act] Union of India - Subsection Section 8(1)(i) in The Prevention of Corruption Act, 1988 (i)to induce a public servant to perform improperly a public duty; or