Section 7(2)(c) in The Andhra Pradesh Prevention Of Dangerous Activities Of Bootleggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders And Land-Grabbers Act, 1986.

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

(c)Notwithstanding anything contained in the said Code, every offence under clause (b) shall be cognizable.

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