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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(1)(b) in Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000

(b)where the condition of the building has materially deteriorated owing to acts of waste by, or negligence or default of the tenant or of any person residing with the tenant or for whose behaviour the tenant is responsible;