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Himachal Pradesh High Court

Smt. Bharti Dogra vs . Sh. Gaurav Dogra on 21 July, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

.

Smt. Bharti Dogra vs. Sh. Gaurav Dogra CMPMO No.306 of 2023 21.07.2023 Present: Mr. Amit Sharma, Advocate, for the petitioner.

CMPMO No.306 of 2023 & CMP No.7716 of 2023 Notice issued to sole respondent for today's date, is still awaited.

Learned counsel representing the petitioner prays for and is granted two days' time to take fresh steps for the service of sole respondent, enabling the Registry to issue fresh notice, returnable for 06.09.2023.

In the meantime, petitioner shall not be compelled to remain present in the Court of Additional Principal Judge Family Court Hamirpur, H.P. in a divorce petition filed by the respondent.

(Sandeep Sharma) Judge 21st July, 2023 (reena) ::: Downloaded on - 22/07/2023 20:40:04 :::CIS