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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(x) in The Delhi Metro Airport Express Line, General Rules, 2010

(x)"certificate of competency" means the certificate issued to the Delhi Metro Airport Express Line employee after he has been examined for his knowledge of rules, regulations, procedures and manuals relevant to his duties and found fit;