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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(1)(iii) in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003

(iii)the form in which, the particulars with which and the manner in which, an application for the approval of the Council for establishment of Homoeopathic Institution shall be made;