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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(a) in The Orissa State Commission for Women Act, 1993

(a)A Chairperson, who is an eminent social worker or a professional committed to the cause of women, to be nominated by the State Government;