Section 15(2)(a) in The Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

(a)by affixing copies thereof at some convenient place on or near about such land and in other conspicuous public places in the locality.

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