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[Cites 0, Cited by 0] [Section 2] [Entire Act]

UT Ladakh - Subsection

Section 2(c) in The University of Ladakh Act, 2018

(c)"Autonomous College" means an institution imparting instruction for the Bachelor `s Degree, Integrated Honours and Postgraduate courses with an autonomous status recognized by the Cluster University in accordance with the provisions of this Act and the Statutes ;