Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 53 in Assam Excise Rules, 1945

53. Restriction in compounding, blending, reducing and bottling portable foreign liquor.

- Portable foreign liquor other than wines and fermented liquor shall not be-
(a)compounded, blended or reduced, or
(b)bottled, except under a licence granted in this behalf by the Collector.