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[Cites 0, Cited by 0] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(6) in The Coal Mines Regulations, 2011

(6)When two working places belowground have approached within 9 metres of each other, the shotfirer shall not fire any shot in anyone of the said working unless all persons have been withdrawn from the other working place and the same has been so fenced off as to prevent persons inadvertently coming in direct line of the shot.