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State of Madhya Pradesh - Section

Section 20 in The Northern India Ferries (M.P.) Rules, 1962

20.

The table of tolls written or printed in Hindi shall be on metal plate which shall be supplied by Executive Engineer at the cost of the Government, and shall be kept in some conspicuous place near the ferry. Where the ferry is sufficiently important lo carry vehicles, one such table shall be affixed at each end of the ferry.