Calcutta High Court
Zoom Developers Pvt Ltd vs Small Tools Manufacturing Co Of India Li on 15 July, 2010
Author: Pinaki Chandra Ghose
Bench: Pinaki Chandra Ghose
APO No. 366 of 2007
A.P. No. 171 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ZOOM DEVELOPERS PVT LTD Plaintiff/Petitioner/Applicant
Versus
SMALL TOOLS MANUFACTURING CO OF INDIA LI Defendant/Respondent
MITED BEFORE:
The Hon'ble JUSTICE PINAKI CHANDRA GHOSE The Hon'ble JUSTICE ASIM KUMAR RAY Date : 15th July, 2010.
The Court :- The order passed by us on 14.7.2010 is recalled.
Leave is granted to file Paper Book in course of to-day. All parties concerned are to act on a xerox signed copy of this order on the usual undertakings. Urgent xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(PINAKI CHANDRA GHOSE, J.) (ASIM KUMAR RAY, J.) dg/