Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 36 in The Punjab Minor Mineral Concession Rules, 1964 36. Renewal of mining lease. - A mining lease may be renewed by the grantor for one or two periods each not exceeding the period for which the mining lease was originally granted.
