Himachal Pradesh High Court
Salig Ram Thakur vs . State Of H.P. on 1 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Salig Ram Thakur vs. State of H.P. CWPOA No. 3539 of 2020 .
01.04.2022 Present: Mr. Vikrant Thakur, Advocate, for the petitioner.
Mr. Vinod Thakur, Addl. A.G. with Mr. Bhupender Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondents/State.
CMP (T) No. 161 of 2022 Taking into consideration the peculiar facts and circumstances of the case, the application for early hearing is allowed. Application stands disposed of.
CWPOA No. 3539 of 2020 List for hearing on 29.04.2022.
(Tarlok Singh
Chauhan)
Judge
April 1, 2022
(sanjeev)
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