Himachal Pradesh High Court
Birender Singh & Ors. vs . Hari Dutt (Deceased) Through Lrs on 20 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Birender Singh & Ors. Vs. Hari Dutt (deceased) through LRs RSA No.115 of 2012 .
20.06.2023 Present: Ms. Kusum Chaudhary, Advocate, for the appellants.
Mr. Shivam Sharma, Advocate vice Mr. Basant Pal Thakur, Advocate, for the respondents.
Learned counsel for the appellants prays for and is granted two weeks' time to file amended memo. of parties.
r List on 02.08.2023.
( Sushil Kukreja ) Judge June 20, 2023 (VH) ::: Downloaded on - 20/06/2023 20:35:06 :::CIS