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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(6) in The Orissa Veterinary Practitioners Rules, 1976

(6)The declaration and the certificate referred to in Sub-rules (2) and (3) shall respectively be in Forms XVI and XVII with such variations as circumstances may require or cyclostyled form shall be kept by the Registrar who shall supply them to the intending applicant.