Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Gujarat - Section Section 67 in Gujarat Panchayats Act, 1961 67. Term of office, of members, President and Vice-President. - Save as otherwise provided in this Act, the term of office of members President and Vice-President of a taluka panchayat shall be con-extensive with the duration of the panchayat.
