4. Amendment of First Schedule to the Constitution.
- On and from the appointed day, in the First Schedule to the Constitution,-(a)under the heading "I.THE STATES", after entry 22, the following entry shall be inserted, namely:-"23. Mizoram The territories specified in section 6 of the North-Eastern Areas (Reorganisation) Act, 1971."(b)under the heading "II.THE UNION TERRITORIES", entry 8 relating to Mizoram shall be omitted and entry 9 shall be re-numbered as entry 8.
