Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8E] [Entire Act]

State of Rajasthan - Subsection

Section 8E(c) in Rajasthan Guaranteed Delivery of Public Service Rules, 2011

(c)to have independent evaluation studies carried out from time to time to assess the realization of the objectives of the Act;