Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68D] [Entire Act] Union of India - Subsection Section 68D(2) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (2)The competent authorities shall perform their functions in respect of such persons or classes of persons as the Central Government may, by order, direct.
